Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 686 in Punjab Jail Manual, 1996 686. Document etc., to be examined. - On the arrival of prisoners at their destination all documents shall be carefully examined, the list of property, both Government and private, compared with the property actually received and the necessary receipts furnished.
