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State of Madhya Pradesh - Section

Section 23 in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

23. Certificate of verification to be exhibited.

- The person to whom a certificate of verification is issued shall exhibit the same in a conspicuous place in the premises where the weights, measures or weighing or measuring instruments to which the certificate relates are used :Provided that in the case of itinerant vendor, the certificate shall be kept on his person :Provided further that in the case of vehicle tank the certificate of verification shall be kept with the vehicle.