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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(1) in Dr. Babasaheb Ambedkar Open University Act, 1994

(1)The annual statement of accounts of the University for a financial year shall be prepared under the direction of the Board of Management within a period of three months after the close of the financial year.