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State of Odisha - Section

Section 18 in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

18. Compliance with the direction and orders of a licensing authority.

- Every person to whom any direction or order is issued by the licensing authority in pursuance of any of the provisions of this Act, shall be bound to comply with such direction or order and any failure on the part of such person to comply with such direction or order shall be deemed to be a contravention of this Act.