Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43(3)] [Section 43] [Entire Act]

Union of India - Subsection

Section 43(3)(a) in Insolvency And Bankruptcy Code, 2016

(a)transfer made in the ordinary course of the business or financial affairs of the corporate debtor or the transferee;