Madhya Pradesh High Court
Dilip Mahajan vs Kapil Patel on 30 November, 2022
Author: Dinesh Kumar Paliwal
Bench: Dinesh Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 3570 of 2022
(DILIP MAHAJAN Vs KAPIL PATEL)
Dated : 30-11-2022
Shri V.S. Choudhary, learned counsel for the applicant.
None for the respondent.
Learned counsel for the applicant seeks a week's time to furnish certified copy of the trial court order sheet showing when the applicant has surrendered before the trial court for undergoing the sentence awarded by the court below.
List after one week.
(DINESH KUMAR PALIWAL) JUDGE vkv /-
Signature Not Verified Signed by: VINAY KUMAR VERMA Signing time: 12/1/2022 1:09:31 PM