Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Telangana - Subsection

Section 13(3) in Telangana Advocates' Clerks Welfare Fund Act, 1992

(3)The Committee may, after such enquiry as it deems necessary recognize the association as an Advocates' Clerks Association and issue a certificate of registration in such form as may be prescribed.