Himachal Pradesh High Court
Ram Dass vs . State Of H.P. on 6 November, 2023
Bench: Vivek Singh Thakur, Sandeep Sharma
Execution Petition (T) No. 106 of 2020 06.11.2023 Present: Ms.Babita Chauhan, Advocate, vice Mr.A.K. Gupta, Advocate, for the petitioner.
Mr.Ramakant Sharma, Additional Advocate General, for the respondents.
of On request of both sides, matter is adjourned, enabling learned Additional Advocate General as well as rt learned counsel for the petitioner to have instructions with respect to current status in the matter.
List on 07.12.2023.
(Vivek Singh Thakur) Judge (Sandeep Sharma) Judge November 6, 2023 (Purohit) ::: Downloaded on - 06/11/2023 20:38:56 :::CIS