Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 356 in The Assam Excise Rules, 2016 356. Magistrate to make confiscated articles over to the Collector. - When in any case a Magistrate orders the confiscation of anything under Section 75(1) of the Act, such thing shall be made over to the Collector for disposal.
