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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Uttar Pradesh - Subsection

Section 46(l) in Uttar Pradesh Municipal Corporation Act, 1959

(l)the notification of the names of the persons elected as Corporators [* * *] [Omitted by U.P. Act 12 of 1977.], Mayor and [Deputy Mayor] [The word 'Deputy Mayor' omitted by U.P. Act 49 of 2007, S.8.];