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State of Uttar Pradesh - Section

Section 10 in The U.P. High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1981

10. Sale of High Speed Diesel Oil and Light Diesel Oil on ration card.

- Except as provided in this Order-
(a)no dealer shall sell or cause to be sold High Speed Diesel Oil or Light Diesel Oil to any person;
(b)no person shall obtain or otherwise have in his possession High Speed Diesel Oil or Light Diesel Oil:
Provided that this clause shall not apply in case of sales under Consumer Trade.