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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(3)(c) in Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017

(c)make necessary entries of the registered transactions of the rights in land such as sale, gift, partition, etc.;