Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 45 in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002 45. Maintenance of Registers. - The Officer-in-charge shall maintain in the office such registers and forms as may be prescribed by the Act and Rules.
