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[Cites 0, Cited by 0] [Section 93(2)] [Section 93] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 93(2)(xxix) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997

(xxix)limits of honorarium to Chairman travelling allowances to members and sitting fee payable to members for attending the meetings;