Jharkhand High Court
Md. Awes Asharfi vs The State Of Jharkhand & Anr. .... Opp. ... on 19 August, 2021
Author: Rajesh Kumar
Bench: Rajesh Kumar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Criminal Revision No. 1510 of 2018
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Md. Awes Asharfi .... Petitioner Versus The State of Jharkhand & Anr. .... Opp. Parties ....
CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioner : Mr. Kumar Nilesh, Adv.
For the State : APP.
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The matter was taken up through Video Conferencing. Learned counsel for the parties had no objection with it and submitted that the audio and video qualities are good.
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05/19.08.2021 As prayed for by the learned counsel for the petitioner, put up this case after two weeks.
(Rajesh Kumar, J.) Shahid/