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Jharkhand High Court

Md. Awes Asharfi vs The State Of Jharkhand & Anr. .... Opp. ... on 19 August, 2021

Author: Rajesh Kumar

Bench: Rajesh Kumar

                       IN THE HIGH COURT OF JHARKHAND AT RANCHI
                              Criminal Revision No. 1510 of 2018
                                           ....

Md. Awes Asharfi .... Petitioner Versus The State of Jharkhand & Anr. .... Opp. Parties ....

CORAM: HON'BLE MR. JUSTICE RAJESH KUMAR For the Petitioner : Mr. Kumar Nilesh, Adv.

                For the State                  : APP.
                                               ....

The matter was taken up through Video Conferencing. Learned counsel for the parties had no objection with it and submitted that the audio and video qualities are good.

....

05/19.08.2021 As prayed for by the learned counsel for the petitioner, put up this case after two weeks.

(Rajesh Kumar, J.) Shahid/