Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 7 in The Gujarat Highway Act, 1883 7. Tolls under Bom. III of 1875 not to be levied in local areas notified under this Act. No tolls leviable under 13Bombay Act III of 1875 shall be levied within any local area notified under this Act.
