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State of Mizoram - Section

Section 3 in The Mizoram Civil Courts Act, 2005

3. Classes of Civil Courts.

- In addition to the Courts established under any other law for the time being in force, there shall be following Classes of Civil Courts to the State:-
(a)Court of a District Judge;
(b)Court of a Senior Civil Judge;
(c)Court of a Civil Judge;
(d)Court of small causes.