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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Uttar Pradesh - Subsection

Section 45(2)(ii) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(ii)The [U.P. Village Forests Joint Management Rules, 2002.] [See U.P. Local Act, Volume 12.]