Gauhati High Court
Noor Mohammad @ Noor Mohammad Ali vs The State Of Assam And Anr on 12 March, 2025
Author: Malasri Nandi
Bench: Malasri Nandi
Page No.# 1/2
GAHC010127862024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : AB/1661/2024
NOOR MOHAMMAD @ NOOR MOHAMMAD ALI
S/O CHURHAB ALI
R/O VILL- BHUMKI, PART-I
P.S. SALAKATHI
DIST. KOKRAJHAR, ASSAM
VERSUS
THE STATE OF ASSAM AND ANR.
REP BY THE PP, ASSAM
2:KOHINUR HUSSAIN
S/O LATE JOBBAR HUSSAIN
R/O VILL- SINGIMARI
P.O. AND P.S. FAKIRAGRAM
DIST. KOKRAJHAR
ASSAM
PIN-78334
Advocate for the Petitioner : MR. S U AHMED, MR A HAWARI
Advocate for the Respondent : PP, ASSAM,
BEFORE
HONOURABLE MRS. JUSTICE MALASRI NANDI
ORDER
Date : 12.03.2025 None appears for the petitioner on call. However, Mr. R.R. Kaushik, Page No.# 2/2 learned Additional Public Prosecutor for the State is present. Case diary has been received and the same be returned back. List the matter after one week.
JUDGE Comparing Assistant