Section 24(3)(ii) in The Rajasthan Civil Services (Commutation of Pension) Rules, 1981

[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

(ii)the certified copy of Form 4 received earlier by the Head of Office from the medical authority under clause (b) of sub-rule (2) of rule 23.

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