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[Cites 0, Cited by 0] [Section 5B] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5B(a) in Andhra Pradesh Private Medical Care Establishments (Registration and Regulation) Act, 2002

(a)review the progress made in the registration process and give timely advice to the various authorities constituted for the purpose, for the proper and effective implementation of the Act;