Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Gujarat - Subsection Section 56(xii) in The Ambaji Area Development and Pilgrimage Tourism Governance Act, 2020 (xii)any proceeding pending before, and any decision of, a Town Planning Officer or a Board of Appeal,
