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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Assam - Subsection

Section 31(h) in Krishnaguru Adhyatmik Visvavidyalaya Act, 2017

(h)to review the works of the Post-graduate Departments and Colleges and institutions engaged in instruction in Post-graduate courses and research and to call for report thereon and to take all steps necessary for the improvement of standard of research and teaching and other affairs therein;