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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in The Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978

(2)Copies of the said public notice shall be affixed on the notice board of the office of the Allotting Authority and office of the Tehsil concerned and in a conspicuous place in the village concerned and the same shall also be proclaimed by beat of drum in the village or villages in which lands to be allotted are situated.