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State of Kerala - Section

Section 93 in Kerala Factories Rules, 1957

93. Equipment.

(1)There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen. Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.
(2)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition. A service counter, if provided, shall have a top of the smooth and impervious material. Suitable facilities including an adequate supply of hot water shall be provided for the cleaning utensils and equipments.
(3)Food and food materials should be stored in fly-proof safes and handled with the help of wooden ladles or suitable metal forceps whichever is convenient. Vessels once used should be scaled before be ing used again: