Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 147] [Entire Act] State of Rajasthan - Subsection Section 147(8) in The General Rules (Civil), 1986 (8)After final disposal of a suit and orders on appeals if any, supplementary file 'C with index will be added en-block to main file "C" before consigning the record to the record-room.
