Madhya Pradesh High Court
M/S Jay Pee Rewa Cement vs Government Of India on 4 July, 2018
1 WP-6709-2011 The High Court Of Madhya Pradesh WP-6709-2011 ( M/S JAY PEE REWA CEMENT Vs GOVERNMENT OF INDIA) 41 Jabalpur, Dated : 04-07-2018 As prayed by Shri K.K. Gautam, learned counsel for the petitioner, adjourned.
List after four weeks.
(RAVI SHANKAR JHA) (MOHD. FAHIM ANWAR)
JUDGE JUDGE
sj
Digitally signed by SUSHEEL
KUMAR JHARIYA
Date: 2018.07.05 11:04:37 -07'00'