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Madhya Pradesh High Court

M/S Jay Pee Rewa Cement vs Government Of India on 4 July, 2018

1 WP-6709-2011 The High Court Of Madhya Pradesh WP-6709-2011 ( M/S JAY PEE REWA CEMENT Vs GOVERNMENT OF INDIA) 41 Jabalpur, Dated : 04-07-2018 As prayed by Shri K.K. Gautam, learned counsel for the petitioner, adjourned.

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            (RAVI SHANKAR JHA)                                          (MOHD. FAHIM ANWAR)
                   JUDGE                                                         JUDGE


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KUMAR JHARIYA

Date: 2018.07.05 11:04:37 -07'00'