Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 15B in The U.P. Economizer Rules, 1959 15B. Fee for duplicate certificate. - A duplicate certificate for a bona fide purposes may be issued to the owner of an economiser under the order of the Chief Inspector of Boilers on receipt of a fee of Rs. 10.00]
