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Madhya Pradesh High Court

Smt. Somvati vs Santlal Kushwah on 1 September, 2017

MA-946-2017

(SMT. SOMVA TI Vs SANTLAL KUSHWAH)
01-09-2017

Shri Arvind Mangal, learned counsel for the appellant.
Issue notice to the respondents on payment of process fee

Within seven days by registered AD post returnable in four weeks. (VIVEK AGARWAL) JUDGE mani