Madhya Pradesh High Court
Smt. Somvati vs Santlal Kushwah on 1 September, 2017
MA-946-2017 (SMT. SOMVA TI Vs SANTLAL KUSHWAH) 01-09-2017 Shri Arvind Mangal, learned counsel for the appellant. Issue notice to the respondents on payment of process fee
Within seven days by registered AD post returnable in four weeks. (VIVEK AGARWAL) JUDGE mani