Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56M] [Entire Act] State of Gujarat - Subsection Section 56M(2) in The Bombay Public Trusts Act, 1950 (2)The salary and allowances of the Secretary, Officers and servants of a Committee shall be paid out of such funds as may be prescribed.