Supreme Court - Daily Orders
Powergrid Retired Employees ... vs Union Of India on 8 April, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
ITEM NO.19 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No. 390/2019
POWERGRID RETIRED EMPLOYEES ASSOCIATION Petitioner
VERSUS
UNION OF INDIA & ORS. Respondents
(I.A. No. 43954/2019 – EX-PARTE STAY)
Date : 08-04-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner
Mr. Anand Grover, Sr. Adv.
Mr. Purushottam Sharma Tripathi, AOR
Mr. Mukesh Kumar Singh, Adv.
Mr. Ravi Chandra Prakash, Adv.
Mr. Mohit Kaushik, Adv.
Ms. Vani Vyas, Adv.
Mr. Abhishek Tripathi, Adv.
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P.(C) No. 69/2018.
(Deepak Guglani) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2019.04.08 16:47:16 IST Reason: