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Supreme Court - Daily Orders

Powergrid Retired Employees ... vs Union Of India on 8 April, 2019

Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna

     ITEM NO.19                               COURT NO.1                     SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                 Writ Petition (Civil) No. 390/2019

     POWERGRID RETIRED EMPLOYEES ASSOCIATION                          Petitioner

                                                  VERSUS

     UNION OF INDIA & ORS.                                            Respondents

     (I.A. No. 43954/2019 – EX-PARTE STAY)

     Date : 08-04-2019 This matter was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE DEEPAK GUPTA
                         HON'BLE MR. JUSTICE SANJIV KHANNA

     For Petitioner
                                    Mr.   Anand Grover, Sr. Adv.
                                    Mr.   Purushottam Sharma Tripathi, AOR
                                    Mr.   Mukesh Kumar Singh, Adv.
                                    Mr.   Ravi Chandra Prakash, Adv.
                                    Mr.   Mohit Kaushik, Adv.
                                    Ms.   Vani Vyas, Adv.
                                    Mr.   Abhishek Tripathi, Adv.

     For Respondents


                           UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Tag with W.P.(C) No. 69/2018.

(Deepak Guglani) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2019.04.08 16:47:16 IST Reason: