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Union of India - Section

Section 103 in The Petroleum Rules, 2002

103. Hazardous area

.-For the purpose of this Chapter, an area shall be deemed to be a hazardous area, where-
(i)petroleum having flash point below 650C or any inflammable gas or vapour in a concentration capable of ignitions is likely to be present;
(ii)petroleum or any inflammable liquid having flash point above 650C is likely to be refined, blended, handled or stored at above its flash point.