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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(2) in The Punjab Animal Contagious Diseases Rules, 1953

(2)When clinical symptoms are not shown but when there is a reaction to the Mallein Test ½ of the value subject to the maximum of Rs. 50 for each horse or mule and Rs. 10 for each donkey.