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[Cites 0, Cited by 0] [Section 148(2)] [Section 148] [Entire Act]

State of Rajasthan - Subsection

Section 148(2)(lxx) in Rajasthan Co-operative Societies Act, 1965

(lxx)the method of communicating or publishing any order, decision or award required to be communicated or published under this Act or the rules;