Rajasthan High Court - Jaipur
Mr Sameesh Kapoor And Anr vs State Of Rajasthan And Anr on 6 March, 2019
Author: G R Moolchandani
Bench: G R Moolchandani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 910/2016
1. Mr. Sameesh Kapoor, Ceo Kopran Ltd., 1076, Parijat
House, Dr. E. Moses Road, Worli, Mumbai,400018.
2. Mr. Adarsh Somani, Kopran Ltd., 1076, Parijat House, Dr.
E. Moses Road, Worli, Mumbai,400018.
----Petitioners
Versus
1. State Of Rajasthan
2. Ranjana Gupta Proprietor, Kala Mandir, 8, Maharaja
Colony, Sikar Road, Jaipur, Rajasthan.
----Respondents
For Petitioner(s) : Mr. Sidharth Bapna For Respondent(s) : Mr. F.R. Meena, PP HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 06/03/2019 To quash FIR No. 29/2016 instant petition has been preferred. Factual report bearing serial No. 264 dated 05.03.2019 placed on record today discloses that investigating agency has filed FR No. 16/2016 dated 31.03.2016 before the concerned jurisdictional court, obviously the trial Court would have decided the issue.
In light of the aforesaid, instant petition stands disposed of.
(G R MOOLCHANDANI),J Ashu/61 Powered by TCPDF (www.tcpdf.org)