Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(3) in The U.P. State Electricity Board Services of Engineers Regulations, 1970

(3)A candidate whose services are dispensed with under sub-regulation (2) shall not be entitled to any compensation.