Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 10 in The Opium Act, 1878

10. Presumption in prosecutions under Section 9. -

In prosecutions under Section 9, it shall be presumed, until the contrary is proved, that all opium for which the accused person is unable to account for satisfactorily is opium in respect of which he has committed an offence under this Act.