Punjab-Haryana High Court
Punjab Small Scale Industries And ... vs Beant Singh And Others on 8 December, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 2810 of 2005 (O&M)
Punjab Small Scale Industries and Export Corporation ... Appellant
vs
Beant Singh and others .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. B. S. Kanwar and Mr. Sourabh Goel, Advocates for Mr. Govind Goel, Advocate, for the appellant.
Mr. Naresh Kaushal, Advocate, for the landowners.
Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of today passed in R. F. A. No. 2801 of 2005 - Punjab Small Scale Industries and Export Corporation vs Bhajan Singh and others.
08.12.2008 ( Rajesh Bindal) vs. Judge