Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2 in The Port Of Calcutta Towage And Pilotage Fees Order, 1997 2. Definition. -In this order 'Port' means the Port of Calcutta and shall include Calcutta Dock System and Haldia Dock Complex.
