Section 45 in Gorkhaland Territorial Administration Act, 2011
45. General power of Chief Executive.
(1)The Chief Executive shall exercise such powers and discharge such functions as are conferred on him by or under this Act.(2)The Chief Executive shall make, for the convenient transaction of business of the Gorkhaland Territorial Administration Sabha, allocation among such Sabha Members of the said business in so far as it is not business with respect to which the Chief Executive is by or under this Act required to act in his discretion as he thinks fit.
