Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Meghalaya - Subsection

Section 8(xxxi) in Martin Luther Christian University Act, 2005

(xxxi)Generally to do all such other acts and things as may be necessary to desirable to further the objects of the University;