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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(7) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(7)The clinical establishment having 100 (hundred) or more beds, shall provide and maintain one ambulance van or any such suitable conveyances for every 100 beds or part thereof with such sufficient attendants and other such requisites to transfer patients as may be notified by the Government from time to time.