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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(vi) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(vi)withdraw affiliation of an institution which is unable to adhere to or make a provision for standards of staff, instructions, equipment or building as laid down by the Board or on its failure to observe the conditions of affiliation to the satisfaction of the Board;