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[Cites 0, Cited by 0] [Section 92(6)] [Section 92] [Entire Act]

State of Gujarat - Subsection

Section 92(6)(b) in Gujarat Panchayats Act, 1961

(b)The term of the Executive Committee shall be two years and on the expiry of its term the committee may be reconstituted; and the term of the Social Justice Committee shall be co-extensive with the duration of the panchayat;