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Himachal Pradesh High Court

Vinod Kumar vs . Hpsebl & Ors. on 11 July, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Vinod Kumar Vs. HPSEBL & Ors.

CWP No. 1535/2022

11.07.2022 Present: Mr. Mohan Sharma, Advocate, for the .

petitioner.

Mr. Vikrant Thakur, Advocate, for respondent No. 1.

Mr. C.N. Singh, Advocate, for respondent No. 4. Mr. Narender Singh Thakur, Advocate, for respondent No. 5.

Mr. B.C. Verma, Advocate, for respondents No. 6 and 7.

Learned counsel for the petitioner prays for an adjournment. Prayer allowed, as not opposed. List on 14.07.2022. Till then, interim order to continue.

(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 11th July, 2022 (raman) ::: Downloaded on - 11/07/2022 20:06:02 :::CIS