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[Cites 1, Cited by 2]

Himachal Pradesh High Court

Rattan Chand & Ors. vs . Duni Chand & Ors. on 10 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Rattan Chand & Ors. Vs. Duni Chand & Ors.

RSA No. 614/2009

.

10.04.2023 Present: Mr. Basant Pal Thakur, Advocate, for the appellants.

Mr. Suneet Goel, Advocate, for the respondents.

CMPs(M) No. 244 & 245/2023 Issue notice to the proposed legal representatives of deceased respondent No. 2, Anant Ram, returnable within six weeks, on taking steps within a week. List thereafter.

CMP No. 3417/2023

The application is disposed of with a direction to the applicants/appellants to file English translation of Annexure A-1 within a period of six weeks.

( Sushil Kukreja ) Judge 10th April, 2023 (raman) ::: Downloaded on - 10/04/2023 20:44:24 :::CIS