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Rajasthan High Court - Jaipur

Shree Balaji Transport Corp vs Food Corporation Of India on 2 January, 2019

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writs No. 4389/2016

                                   Shree Balaji Transport Corporation (Regd.), Through its
                                   proprietor, Madan Lal Goel S/o Shri Phoolchand Goel, age near
                                   about 67 years, 101, DDA Market Pocket J & K, Dilshed Garden,
                                   Delhi-110095.
                                                                                           ----Petitioner
                                                                    Versus
                                      1. Food Corporation Of India, through its Chairman/Director,
                                         Regional Office, Rajasthan.
                                      2. Shri Shyam Roadlink Pvt. Ltd. Highway Plaza, 2.5 Mile
                                         Byepass, NH-31, Kishan Kanta Ke Pass, Sevok Road,
                                         Siliguri-734001 (West Bengal).
                                                                                        ----Respondents

For Petitioner(s) : Ms. Prachi Pareek for Mr. Bharat Vyas. For Respondent(s) : Mr. N.S. Yadav.

HON'BLE MR. JUSTICE INDERJEET SINGH Order 02/01/2019 Counsel for the petitioner wants to withdraw this writ petition.

In that view of the matter, this writ petition is dismissed as withdrawn.

(INDERJEET SINGH),J MG/25 Powered by TCPDF (www.tcpdf.org)