Rajasthan High Court - Jaipur
Shree Balaji Transport Corp vs Food Corporation Of India on 2 January, 2019
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 4389/2016
Shree Balaji Transport Corporation (Regd.), Through its
proprietor, Madan Lal Goel S/o Shri Phoolchand Goel, age near
about 67 years, 101, DDA Market Pocket J & K, Dilshed Garden,
Delhi-110095.
----Petitioner
Versus
1. Food Corporation Of India, through its Chairman/Director,
Regional Office, Rajasthan.
2. Shri Shyam Roadlink Pvt. Ltd. Highway Plaza, 2.5 Mile
Byepass, NH-31, Kishan Kanta Ke Pass, Sevok Road,
Siliguri-734001 (West Bengal).
----Respondents
For Petitioner(s) : Ms. Prachi Pareek for Mr. Bharat Vyas. For Respondent(s) : Mr. N.S. Yadav.
HON'BLE MR. JUSTICE INDERJEET SINGH Order 02/01/2019 Counsel for the petitioner wants to withdraw this writ petition.
In that view of the matter, this writ petition is dismissed as withdrawn.
(INDERJEET SINGH),J MG/25 Powered by TCPDF (www.tcpdf.org)