Section 7(vii) in Insurance Regulatory and Development Authority of India (Insurance Web Aggregators) Regulations, 2017
(vii)whether the authorised verifier engaged in tele-marketing activities for solicitation of insurance business on behalf of Insurance Web Aggregator fulfill the requirements mentioned in Form T (Sale of Insurance products by tele-marketing mode and other distance marketing activities of Insurance Web Aggregator) of Schedule VI of these regulations.
