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State of Bihar - Section
Section 22G in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951
22G.
The maximum qualifying marks for the written test shall be as follows:-| For candidates belonging to the Scheduled Castes and theScheduled Tribes. | For other candidates. | |
| Bihar Civil Service (Executive Branch) | 40 per cent: | 45 per cent, |
| Junior Civil Service ... | 35 per cent: | 40 per cent. |