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[Cites 0, Cited by 0] [Section 420(3)] [Section 420] [Entire Act]

Nagpur Province - Subsection

Section 420(3)(i) in The City of Nagpur Corporation Act, 1948

(i)[ the preparation, publication and sale of copies of the municipal electoral roll] [Clause (i) was substituted for the original by Maharashtra 34 of 1965, Section 28(b)(i).];